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Rajasthan High Court - Jodhpur

Ex.Constable Babu Lal vs Union Of India & Ors on 6 April, 2017

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
            S. B. Civil Writ Petition No. 4050 / 2004
Ex. Constable Babu Lal S/o Shri Hari Ram, aged 35 years, Caste -
Jat, Resident of Village & Post - Kudi, Tehsil Bhopalgarh, District
Jodhpur (Raj.)
                                                               ----Petitioner
                                        Versus
1.   Union Of India through the Secretary, Min. of Home Affairs,
     Govt. of India, New Delhi
2.   The Director General of Border Security Force,                       BSF
     Headquarter, CGO Complex, Lodi Road, New Delhi
3.   The Inpector General, Hqrs R & G Frontier, Border Security
     Force, Jodhpur (Raj.)
4.   The Commandant, No. 127 Battalion, Border Security Force,
     Bareilly (U.P.) C/O 56 APO
                                                            ----Respondents
_____________________________________________________
For Petitioner     :       None present
For Respondents :          Mr. D.P. Dhaka
_____________________________________________________
            HON'BLE MS. JUSTICE NIRMALJIT KAUR

Judgment / Order 06/04/2017 On the last date of hearing i.e. 30.03.2017, no one was present on behalf of the present. Today also, no one is present.

The writ petition is, accordingly, dismissed for non- prosecution.

(NIRMALJIT KAUR), J.

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