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State of Gujarat - Section

Section 276 in The Gujarat Provincial Municipal Corporations Act, 1949

276. Corporation to consider improvement scheme and to approve or disapprove.

- The Corporation shall, on receipt of a scheme from the Standing Committee, proceed to take such scheme into consideration together with any objection, representation or suggestion received or made under section 272 or 275 and shall, after having approved the scheme with or without modification or declined to approve the scheme, pass a resolution to that effect.