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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(2)The person desirous of getting employed or engaged by the Agency shall fill up Form II along with Form III (to be issued by the village secretary and attested by Tahasildar). In case the person has stayed in more than one District during the last five years, the number of forms will be as many as Districts After filling up, the person will hand over the form to the agency.