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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(2)(a) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(a)the procedure to be followed at meetings of the Committees appointed by the Board and the number of members which shall form a quorum at a meeting;