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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(1) in Gurugram Metropolitan Development Authority (Haryana State Industrial and Infrastructure Development Corporation Properties, interests in Properties, Rights and Liabilities) transfer scheme, 2018

(1)The properties of the Haryana State Industrial and Infrastructure Development Corporation are classified in the Schedules as follows :-
(a)Infrastructure Development Works as set out in Schedule A; and
(b)Buildings as set out in Schedule B.