Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 25 in Model Rules, 2011 under Bengal Ferries Act, 1885 25. Schedule of Crew for cargo Boats. - Every cargo boat plying shall carry a minimum crew as given below :-(a)For a boat up to 20 Tons burden- Total 2 Navik(b)Above 20 Tons- Total 3 Navik
