Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 8 in Kerala Advocates' Clerks Welfare Fund Act, 2003 8. Travelling and daily allowance to members of Committee. - The nominated members of the Committee shall be eligible to get such travelling allowance and daily allowance as may be prescribed.
