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Patna High Court - Orders

Arnesh Kumar @ Kumar Amresh vs State Of Bihar & Anr on 29 August, 2018

Author: Ashutosh Kumar

Bench: Ashutosh Kumar

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Criminal Miscellaneous No.18421 of 2018
                                                      In
                                       Criminal Revision No.1030 of 2014
                                  Arising Out of PS. Case No.- Year- Thana- District- Patna
                  ======================================================
                  Arnesh Kumar @ Kumar Amresh

                                                                                       ... ... Petitioner/s
                                                          Versus
                  State Of Bihar & Anr

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :         Mr. Uday Narayan Singh
                  For the Opposite Party/s :         Mr. Sri Pradeep Narain Kumar
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
                                        ORAL ORDER

5    29-08-2018

Counter affidavit on behalf of opposite party no. 2 has been filed today.

Let it be taken on record.

Learned counsel for the petitioner seeks two weeks time to go through the counter affidavit and rejoin if found necessary within a period of two weeks.

List this case after two weeks on 12.09.2018.

(Ashutosh Kumar, J) krishna/-

U       T