Patna High Court - Orders
Arnesh Kumar @ Kumar Amresh vs State Of Bihar & Anr on 29 August, 2018
Author: Ashutosh Kumar
Bench: Ashutosh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.18421 of 2018
In
Criminal Revision No.1030 of 2014
Arising Out of PS. Case No.- Year- Thana- District- Patna
======================================================
Arnesh Kumar @ Kumar Amresh
... ... Petitioner/s
Versus
State Of Bihar & Anr
... ... Opposite Party/s
======================================================
Appearance :
For the Petitioner/s : Mr. Uday Narayan Singh
For the Opposite Party/s : Mr. Sri Pradeep Narain Kumar
======================================================
CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
ORAL ORDER
5 29-08-2018Counter affidavit on behalf of opposite party no. 2 has been filed today.
Let it be taken on record.
Learned counsel for the petitioner seeks two weeks time to go through the counter affidavit and rejoin if found necessary within a period of two weeks.
List this case after two weeks on 12.09.2018.
(Ashutosh Kumar, J) krishna/-
U T