Delhi High Court - Orders
Citizen Whistle Blower Forum vs Union Of India & Ors on 3 September, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~74
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13546/2025 & CM APPL. 55544/2025
CITIZEN WHISTLE BLOWER FORUM .....Petitioner
Through: Mr. Prashant Bhushan (petitioner in
person) with Ms. Neha Rathi, Ms. Kajal
Giri and Ms. Somya Kumari,
Advocates.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Ishkaran Singh Bhandari, CGSC
with Mr. Piyush Yadav, Advocates for
R-1.
Mr. Tushar Mehta, Solicitor General
with Mr. Siddharth Dharmadhikari, Mr.
Abhikalp Pratap Singh, Mr. Kartikey,
Mr. Aditya Krishna, Mr. Utkarsh
Kumar and Ms. Siya Singh, Advocates
for Intervenor.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 03.09.2025
1. Mr. Tushar Mehta, learned Solicitor General has appeared through Video Conferencing and stated that Mumbai Metropolitan Regional Development Authority is a necessary party to the proceedings of this petition.
2. An appropriate application seeking impleadment be moved accordingly by the MMRDA within a week, after serving a copy thereof upon the learned counsel for the parties. Objection to the said application, if any, may be filed within next one week, thereafter.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/09/2025 at 22:24:24
3. List on 08.10.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J SEPTEMBER 3, 2025 yrj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/09/2025 at 22:24:24