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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(2)(e) in The M.P. Vishesh Sashastra Bal Adhiniyam, 1968

(e)description and quantity of arms accouterments, clothing and other necessaries to be furnished to the members of the Force;