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Himachal Pradesh High Court

Sunil Kumar vs . Hrtc & Others on 27 March, 2023

Bench: Sabina, Satyen Vaidya

Sunil Kumar Vs. HRTC & Others .

CWP No.1429 of 2023 27.03.2023 Present: Mr. Vinay Sharma, Advocate for the petitioner.

Mr. Narender Thakur, Advocate on behalf of Mr. Ajay Kumar Chuahan, Advocate, for the respondents.

Learned counsel for the respondents has submitted that relevant record with regard to the request for transfer made by the petitioner is available in the office of Hon'ble Chief Minister.

Learned Additional Advocate General is directed to produce the relevant record.

List again on 29th March, 2023.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge March 27, 2023(ps) ::: Downloaded on - 28/03/2023 20:35:37 :::CIS