Section 12(1)(iii) in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1)(iii) in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972

(iii)seize tendu leaves in respect of which suspects that any provision of this Act or the rules made thereunder has been, is being or is about to be contravened alongwith the receptacle containing such leaves, or the vehicles or boats used in carrying such leaves.

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State of Uttar Pradesh - Subsection

Section 12(1)(iii) in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972