Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 2 in TAMIL NADU TRANSPARENCY IN TENDERS RULES (AMENDMENT) , 2023 2. The amendment hereby made shall come into force on the 24th day of January 2023. AmendmentIn the said Rules ,(1)in Chapter VI - A , after rule ( 30 - B ) , the following rule shall be inserted, namely :
