Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(l) in The Bar Council of Uttar Pradesh Election Rules, 1992

(l)"First Preference" means the figure" 1" set opposite the name of a candidate. "Second Preference" means the figure "2" set opposite the name of a candidate; and "third preference" means the figure '3' set opposite the name of a candidate and so on in "Hindi, English or Roman in numerical figures.