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[Cites 0, Cited by 0] [Section 228(1)] [Section 228] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 228(1)(b) in Jammu and Kashmir Municipal Corporation Act, 2000

(b)to put up a verandah, balcony, arch connecting passage, sunshade, weather frame, canopy, awning or other such structure or thing projecting from any story over or across any street or portion thereof :