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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Jharkhand - Subsection

Section 38(1) in The Jharkhand Area Autonomous Council Act, 1994

(1)Every year the Council shall prepare the budget relating to the subjects specified in Schedule 3 for the next financial year in the prescribed form and send it by the date fixed by the State Government for inclusion in the State budget.