Delhi District Court
M/S Brawn Biotech Ltd. vs . Jitender Kumar Saha on 12 July, 2012
M/s Brawn Biotech Ltd. Vs. Jitender Kumar Saha CC No.6500/12 & 6501/12 12.07.2012
Present: AR of the complainant.
These are two connected matters.
Earlier process be awaited.
Fresh process be issued for 22.11.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 M/s Diwan Saheb Fashions Pvt. Ltd. Vs. Manojj Aroraa CC No.6695/12 12.07.2012 Present: AR of the Complainant.
Lawyers are on strike today.
AR is is seeking time.
List on 16.08.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 F.M. Communication Vs. M/s Taj Net Entertainment Pvt. Ltd.
CC No.579/10 12.07.2012 Present: None for the Complainant.
Accused in person.
Summons issued to the witness unserved.
Fresh Summons be issued providing all necessary details.
To be listed on 31.08.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 M/s Harnam Singh & Daljit Singh Vs. M/s Guru Kirpa Bag House CC No.5435/11 12.07.2012 Present: None.
Lawyers are on strike today.
One more opportunity to the Complainant.
List on 16.10.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 M/s Brawn Laboratories Ltd. Vs. Purushottam V. Karwa CC No.6483/12 12.07.2012 Present: None.
Lawyers are on strike today.
One more opportunity to the Complainant.
Last order be complied with for 22.11.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 Orix Auto Infrastructure Services Ltd. Vs. Prem Veer Singh & Anr.
CC No.569/10
12.07.2012
Present: None.
Lawyers are on strike today.
One more opportunity to the Complainant.
Last order be complied with for 22.11.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 Orix Auto Infrastructure Services Ltd. Vs. Akhilesh Singh CC No.559/10 12.07.2012 Present: None.
Summons issued by post to the accused for last date received back with a refusal.
Consequently, a Bailable Warrant in the sum of Rs.5,000/- be issued against the accused for 22.11.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 A.K. Roy Vs. V. Venkatesh CC No.5420/11 12.07.2012 Present: None.
Lawyers are on strike today.
One more opportunity to the Complainant.
Last order be complied with for 30.08.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 Ms. Neelam Sawhney Vs. Paramjeet Singh Bhasin & Anr.
CC No.6552/12
12.07.2012
Present: None.
Process be awaited.
Last order be again complied with for 21.11.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 Prithvi Pal Singh Chauhan Vs. M/s Unique Diamonds & Anr.
CC No.2523/10
12.07.2012
Present: None.
Notice issued to the Complainant received back unserved.
Let a Notice be issued to the Ld. Counsel for the Complainant.
Lawyers are on strike today.
List on 12.09.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 Rashtriya Mahila Kosh Vs. Sneha Urban & Rural Development Society & Ors.
CC No.5957/11
12.07.2012
Present: None.
Previous Process be awaited.
Last order be again complied with for 23.11.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 M/s Rising Star Tours & Travels Vs. M/s Tushir Textiles CC No.846/10 12.07.2012 Present: None.
Summons unserved.
A bare perusal of this report goes to show that accused has deliberately avoided the service of summons.
Consequently, a Bailable Warrant be issued against the accused in the sum of Rs.5,000/-.
List on 21.11.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 Raja Ram & Co. Vs. P-Tex Builders Pvt. Ltd. & Ors.
CC No.393/10
12.07.2012
Present: None.
Lawyers are on strike today.
One more opportunity for the parties to appear and participate in the proceedings.
List on 24.08.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 Deepak Kumar Vs. Nand Kishore CC No.5525/11 12.07.2012 Present: Complainant in person.
Accused absent.
Matter is listed for DE.
Lawyers are on strike today.
One more opportunity for the accused to lead defence evidence.
List for DE on 24.09.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 Ram Kumar Antal Vs. Rakesh Kumar CC No.2045/10, 1340/10 & 1289/10 12.07.2012 Present: None.
These are three connected matters.
Lawyers are on strike today.
One more opportunity for the parties to appear and participate in the proceedings.
List for 22.11.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 Vijay Kumar Vs. Hari Chand CC No.2569/10 12.07.2012 Present: SPA of the Complainant.
Accused absent.
Lawyers are on strike today.
One more opportunity to the Accused.
Last order be complied with for 19.09.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 M/s Golden Stationery Centre Vs. M/s Goel Paper Industries & Anr.
CC No.5706/1112.07.2012 Present: Parties in person.
Lawyers are on strike today.
One more opportunity to the parties.
Last order be complied with for 19.09.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 Narinder Singhal Vs. Rani CC No.5518/1 12.07.2012 Present: None for the Complainant.
Accused in person.
This is a Parcha Yaddast as the file is before the Ld. Revisional Court.
It appears that an application for cancellation of NBW has been filed by the accused.
Since accused is present but file is before Ld. Revisional Court, NBW is stayed till the next date.
Lawyers are on strike today.
Adjourned to 25.08.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 M/s Gaurav Enterprises Vs. M/s M.K. Enterprises CC No.828/10 12.07.2012 Present: None for the Complainant.
Accused produced from JC.
Lawyers are on strike today.
Accused be produced on 25.07.2012.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 Metcom Capital Vs. Balwan Singh CC No.5339/1 12.07.2012 Record placed by the Ahlmad with an order of Ld. ACMM, THC, Delhi stating that this case has been directed to be transferred to the Court of Sh. Vishal Pahuja, MM, THC, Delhi where other matter of the parties is pending.
Present: Ahlmad in person.
Perused the order.
It appears that file was already before the Ld. CMM, THC, Delhi and Ld. ACMM, THC, Delhi acting for Ld. CMM, THC, Delhi has directed vide his order to send the file to the transferee court. Meaning thereby that the said file would be transferred to the transferee court from the office of Ld. CMM, THC, Delhi itself.
Let the Parcha Record be also sent to the transferee court for 03.08.2012 in terms of order of Ld. ACMM, THC, Delhi as per rules.
The earlier date of the Parcha i.e. 25.08.2012 stands cancelled.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012 Satish Kumar Arora Vs. Anju C. Dhawan CC No.1672/10 12.07.2012 Record placed by the Ahlmad with a report that the same could not be placed inadvertently on the date fixed i.e. 10.07.2012.
Present: Ahlmad in person.
Considered.
This is a Parcha Yaddast.
A report has been received from office of Ld. CMM, THC, Delhi stating that case file was transferred to the court of Sh. Siddharth Mathur, Ld. MM for 26.02.2009.
Let the Parcha Record be also sent to the concerned court where the original file was sent in the year 2009 as per report of the Clerk from the office of Ld. CMM, THC, Delhi.
Let the Parcha Record be sent to the office of Ld. CMM, THC, Delhi.
(RAKESH KUMAR SINGH) MM-(NI Act)-Central-01/THC/Delhi 12.07.2012