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State of Rajasthan - Section

Section 19 in The Rajasthan Municipalities (Class IV Service) Rules, 1964

19. Wages admissible to part-time sweepers and scavengers.

- Wages admissible to part-time sweepers shall be governed by the following procedure
(a)an employee who works for more than 4 hours but not exceeding 6 hours per day in one or two shifts subject to a maximum of 36 hours per week will be regarded as three-quarter time employee, provided that the minimum spread over permissible is not exceeded and shall be given 75% of the consolidated wages fixed for that category of employment.
(b)an employee who works 4 hours a day in one or two shifts subject to a minimum of 24 hours per week shall be regarded as half-time employee, provided that the maximum spread over permissible is not exceeded and shall be given 50% of the wages including allowance fixed for that category' of employment.]