585. Particulars to be supplied with the application.
- The application should set forth clearly purpose for which the land is required and should be accompanied by a plan. It should specify the limits of the land, should state the local names, (if any) by which the land is known and should contain such other particulars as may be necessary for the better identification of the land.(Land Acquisition Manual Chapter II, Article 10.)(ii)The plan should ordinarily be on a scale of 330 feet to an inch, or 165 feet to an inch. The former scale should be adopted unless it is found too small for practical purposes. For congested areas and in other cases where the plots are very small a large scale of 82 ½ feet to an inch or 41 ¼ feet to an inch may be used. These larger scales may be used, if necessary, in the case of buildings.(Land Acquisition Manual, Chapter IV, Article 40.)(iii)The Land acquired should be coloured pink in plan.
