Delhi High Court - Orders
M/S Venus Fab Tech Engineering vs M/S. Nice Project Pvt Ltd on 24 March, 2026
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 14/2022
M/S VENUS FAB TECH ENGINEERING .....Appellant
Through: Dr. Alex Joseph, Mr. Mayank
Dwivedi, Advocates
versus
M/S. NICE PROJECT PVT LTD .....Respondent
Through: None
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 24.03.2026
1. The Respondent against whom there are proceeding under Section 9 of IBC 2016, may be served through RP on filing of PF by the Appellant.
2. List before the learned JR on 14.05.2026.
NEENA BANSAL KRISHNA, J MARCH 24, 2026 N This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 21:49:19