Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(7) in First Statutes of the Jai Narayan Vyas University Jodhpur (7)The Finance Committee shall suggest moneys to be credited to the University Fund and also the matters to which the University Fund may be applied or appropriated.
