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[Cites 0, Cited by 0] [Section 703] [Entire Act]

Bengal Presidency - Subsection

Section 703(a) in Police Regulations, Bengal , 1943

(a)
(i)Before the escort fall in for inspection, (vide regulation 700) the escort commander shall appear before the Reserve officer to receive necessary instructions and to take over such handcuffs, leg-shackles and lanterns as may be required. He shall take notes of these instructions in his roster.
(ii)While proceeding by railway on escort duty he shall travel in the same compartment with his men and will draw travelling allowance at the prescribed rates.