Supreme Court - Daily Orders
Medical Council Of India vs Society For Advancement Of ... on 17 November, 2014
Bench: Anil R. Dave, Kurian Joseph
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
INTERLOCUTORY APPLICATION NO.2 OF 2014
(For directions)
IN
CIVIL APPEAL NO.5933 OF 2014
MEDICAL COUNCIL OF INDIA ... APPELLANT
VERSUS
SOCIETY FOR ADVANCEMENT OF
ENVIRONMENTAL SCEINCE AND ORS. ... RESPONDENTS
O R D E R
Time for compliance of the order of this Court dated 2nd July, 2014, is extended by four weeks from today.
However, it is made clear that no further extension shall be granted.
Interlocutory Application No.2 for directions is disposed of accordingly.
...................J. (ANIL R. DAVE) ...................J. (KURIAN JOSEPH) New Delhi, Signature Not Verified Digitally signed by November 17, 2014.
Sarita Purohit Date: 2014.11.20 10:18:13 IST Reason: REVISED ITEM NO.1 COURT NO.3 SECTION XI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
I.A.No.2/2014 in Civil Appeal No.5933/2014 MEDICAL COUNCIL OF INDIA Appellant(s) VERSUS SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCEINCE AND ORS. Respondent(s) (For directions and office report) Date : 17/11/2014 This application was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE KURIAN JOSEPH For Appellant(s) Mr. P.S. Patwalia,ASG Mr. Gaurav Sharma,Adv.
Mr. Prateek Bhatia,Adv.
Mr. Archit Upadhaya,Adv.
For Respondent(s) Ms. Kaveeta Wadia,Adv.
Mr. Shashank Tripathi,Adv. M/s. Lawyer's Knit & Co,Advs. UPON hearing the counsel the Court made the following O R D E R Interlocutory Application No.2 for directions is disposed of in terms of the signed order. (Sarita Purohit) (Renuka Sadana) Court Master Court Master (Signed order is placed on the file) ITEM NO.1 COURT NO.3 SECTION XI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS I.A.No.2/2014 in Civil Appeal No.5933/2014 MEDICAL COUNCIL OF INDIA Appellant(s) VERSUS SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCEINCE AND ORS. Respondent(s) (For directions and office report) Date : 17/11/2014 This application was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE KURIAN JOSEPH For Appellant(s) Mr. P.S. Patwalia,ASG Mr. Gaurav Sharma,Adv.
Mr. Prateek Bhatia,Adv.
Mr. Archit Upadhaya,Adv.
For Respondent(s) Ms. Kaveeta Wadia,Adv.
Mr. Shashank Tripathi,Adv. For M/s. Lawyer's Knit & Co,Advs.
UPON hearing the counsel the Court made the following O R D E R Interlocutory Application No.2 for directions is disposed of in terms of the signed order.
(Sarita Purohit) (Renuka Sadana) Court Master Court Master (Signed order is placed on the file)