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[Cites 0, Cited by 0] [Section 453] [Entire Act]

State of Uttar Pradesh - Subsection

Section 453(2) in The U.P. Co-operative Societies Rules, 1968

(2)A member of the Committee of Management of a co-operative society who absents himself from three consecutive meetings of the Committee of Management without reasonable cause shall not be entitled to continue as a member of the Committee of Management.