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State of Bihar - Section

Section 131ZG in Bihar Financial Rules, 1950

131ZG. [ Evaluation of Financial Bids of the technically qualified bidders. [In Gazette dated 11.11.2005, there are two items having indentical numbering viz. 131ZG but in Hindi Version of Gazette the said two have been numbered separately, so they are being given for ready reference. - Ed.]

- The Department shall open the financial bids of only those bidders who have been declared technically qualified by the Consultancy Evaluation Committee as per Rule 131ZF above for further analysis or evaluation and ranking and selecting the successful bidder for placement of the consultancy contract.