Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(2)(ii) in The Bihar Municipal Act, 2007

(ii)one nominee of each of the concerned departments of the State Government or of the concerned Statutory Authorities under the State Government,