Bombay High Court
Shaikh Mohammad Faruq Abdul Quader vs Khandu Satwa Kamble And Others on 22 July, 2019
Author: P.R. Bora
Bench: P.R. Bora
IN THE HIGH COURT OF JUDICATURE AT BOMBAY.
BENCH AT AURANGABAD
36 WRIT PETITION NO.9747 OF 2018
WITH WP/9777/2018 WITH WP/273/2019
DINESH HARISHCHANDRA MOMALE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioners : Shri U.L. Momale
AGP for Respondents - State : Ms. P.V. Diggikar
Advocate for Respondent No.6 : Shri P.G. Rodge
Advocate for Respdt Nos.7, 8A to 8E, 8-EA, 8-EB & 15 : Shri A.V. Patil
Respondent Nos.10 to 14 : Served.
...
CORAM : P.R. BORA, J.
Dated: July 22, 2019 PER COURT :-
1. On request of the learned Counsel appearing for the respondents, stand over to 20.08.2019. Interim relief, if any, to continue till then.
( P.R. BORA, J. ) ...
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