Madhya Pradesh High Court
Sudama vs State Of Madhya Pradesh on 17 June, 2020
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 MCRC-16552-2020 The High Court Of Madhya Pradesh MCRC-16552-2020 (SUDAMA Vs STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 17-06-2020 Matter is heard through video conferencing. Shri Manish Datt, learned Senior Counsel with Shri Siddharth Datt, learned counsel for the applicant.
Shri Kastubh Singh, learned Panel Lawyer for the State. Case diary is not available.
Call for the case diary.
Learned counsel for the applicant submits that the charge sheet has already been filed.
Applicant's counsel is directed to file copy of the charge sheet. List the matter in the next week.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE DUBEY/-
Digitally signed by ARVIND KUMAR DUBEY Date: 17/06/2020 14:49:41