Supreme Court - Daily Orders
M/S. Icds Ltd vs Deputy Commissioner Of Income Tax on 21 August, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.17 COURT NO.15 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18803/2023
(Arising out of impugned final judgment and order dated 13-01-2023
in RP No. 386/2021 03-08-2021 in ITA No. 678/2017 passed by the
High Court of Karnataka at Bengaluru)
M/S. ICDS LTD Petitioner(s)
VERSUS
DEPUTY COMMISSIONER OF INCOME TAX Respondent(s)
(IA No.127135/2023-CONDONATION OF DELAY IN FILING and IA
No.127137/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
Date : 21-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Mahesh Thakur, AOR
Ms. Sheetal Borkar, Adv.
Ms. Anusha R, Adv.
Mr. Ranvijay Singh Chandel, Adv.
Ms. Vipasha Singh, Adv.
Mr. Shivamm Sharrma, Adv.
Mrs. Geetanjali Bedi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(KRITIKA TIWARI) (MALEKAR NAGARAJ) SENIOR PERSONAL ASSISTANT Signature Not Verified COURT MASTER (NSH) Digitally signed by Nisha Khulbey Date: 2023.08.22 16:17:01 IST Reason: