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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(3)(ii) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(ii)The Licencee shall intimate the name, parentage/ date of birth, permanent address, address for correspondence and the principle profession of each person forming the Agency within fifteen days of receipt of the Licence to the Controlling Authority.