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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Karnataka - Subsection

Section 35(2)(e) in The Karnataka Homeopathic Practitioners Act, 1961.

(e)the manner of filling a vacancy under sub-section (3), the duties and functions to be performed by the Court under sub-section (5) and the time and place of the meeting and the procedure to be followed regarding its working under sub-section (6) of section 16;