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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Tamilnadu - Subsection

Section 82(1) in Tamil Nadu Panchayats (Elections) Rules, 1995

(1)Every Ward member present at the meeting wishing to vote shall be supplied with a ballot paper in Form 28-A. Every ballot paper shall be of identical colour and size on which the names of all the candidates and the number of the Ward of the District Panchayat or the Panchayat Union, as the case may be, from which they are elected shall be legibly written or typewritten in Tamil in the order of Tamil alphabet.