Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 604 in Police Regulations, Bengal , 1943

604. First Information Reports. [§ 12, Act V, 1861].

- The First Information Report shall be sent to the Court office of the Magistrate having jurisdiction and a copy of it to the Superintendent of Railway Police. All serious crimes shall also be reported by telegram to these officers as well as to the District Magistrate having jurisdiction.