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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Bengal Presidency - Subsection

Section 27(2)(a) in Bengal Children Act, 1922

(a)is found in any street or place of public resort begging or receiving alms (whether or not there is any presence of, singing, playing, performing, offering anything for sale, or otherwise), or being in any such street or place for the purpose of so begging or receiving alms; or