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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Sikkim - Subsection

Section 53(1) in The Sikkim Prisons Act, 2007

(1)No male shall be permitted to enter the female ward of any prison, at any time, unless he has a legitimate duty to attend therein. No adult male shall enter it at all by night except in an emergency, and even then only along with the female warder. He shall thereafter record a clear report of his visit with the reasons for such visit, and the hour thereof, in his report book.