Delhi High Court - Orders
Mayank Prasad vs Gail India Ltd & Ors on 9 November, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6211/2021, CM APPL. 19681/2021 & CM APPL.
14393/2023
MAYANK PRASAD ..... Petitioner
Through: Mr.Pankaj Sinha & Ms.Pragya
Dubey, Advocates
versus
GAIL INDIA LTD & ORS. ..... Respondents
Through: Mr.Ankur Chhibber, Advocate for
GAIL
Mr.Akshay Amritanshu, Mr.Ashutosh
Jain and Ms.Anjali Kumari,
Advocates
Mr.Nidhi Raman, CGSC with
Mr.Zubin Singh. Advocate for UOI
Mr.A.P.Singh, Mr.Akshada Mujwar,
and Mr.Shreyansh Rathi, Advocates
for NPCIL
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 09.11.2023
List on 18th March, 2024.
CHANDRA DHARI SINGH, J
NOVEMBER 9, 2023
Dy/ryp
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