Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Mayank Prasad vs Gail India Ltd & Ors on 9 November, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~22
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         W.P.(C) 6211/2021, CM APPL. 19681/2021 & CM APPL.
                                     14393/2023

                                     MAYANK PRASAD                                                                            ..... Petitioner
                                                                           Through:                Mr.Pankaj Sinha & Ms.Pragya
                                                                                                   Dubey, Advocates

                                                                           versus

                                     GAIL INDIA LTD & ORS.                                                                 ..... Respondents
                                                                           Through:                Mr.Ankur Chhibber, Advocate for
                                                                                                   GAIL
                                                                                                   Mr.Akshay Amritanshu, Mr.Ashutosh
                                                                                                   Jain and Ms.Anjali Kumari,
                                                                                                   Advocates
                                                                                                   Mr.Nidhi Raman, CGSC with
                                                                                                   Mr.Zubin Singh. Advocate for UOI
                                                                                                   Mr.A.P.Singh, Mr.Akshada Mujwar,
                                                                                                   and Mr.Shreyansh Rathi, Advocates
                                                                                                   for NPCIL
                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER
                           %                                               09.11.2023
                                     List on 18th March, 2024.


                                                                                                              CHANDRA DHARI SINGH, J
                           NOVEMBER 9, 2023
                           Dy/ryp

Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 06:15:14