Esma Parveen vs The State Of West Bengal & Ors on 4 July, 2022

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Calcutta High Court (Appellete Side)

Esma Parveen vs The State Of West Bengal & Ors on 4 July, 2022

Author: Shampa Sarkar

Bench: Shampa Sarkar

S/L 213
04.07.2022

Court. No. 19

GB WPA 1706 of 2020 Esma Parveen VS The State of West Bengal & Ors.

None appears on behalf of the petitioner. No accommodation is prayed for.

Accordingly, the writ petition is dismissed for default.

(Shampa Sarkar, J.)