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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Bombay Presidency - Subsection

Section 18(1)(xxi) in The Bombay Minor Mineral Extraction Rules, 1955

(xxi)Government shall at all times have the right of preemption of the minor minerals won from the land in respect of which the lease has been granted ;