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State of Maharashtra - Section

Section 418 in The Mumbai Municipal Corporation Act, 1888

418. [ [Provision of local standards of weights and measures.] [Sections 418, 419 and 420 were repealed by Bombay Weights and Measures Act, 1932 (Bombay 15 of 1932), Second Schedule, Part 11, which came into effect in Bombay City on 1st August 1945, vide G.N., G.D., No. 9518, dated 30th April 1935.]

- Repealed by Bombay 15 of 1932.]