Section 98 in The Haryana New Mandi Townships Building Rules, 1967
98. Conditions for construction or erection of water borne sanitary installation etc. - [Section 4(2)(1)].
- Before the work of construction or erection of a water borne sanitary installation, or any work in connection therewith is taken in hand an adequate, constant and reliable water-supply to the premises shall be ensured to the satisfaction of the Administrator.
