Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 516 in Bihar Education Code, 1961 516. Common Rooms. - There should, if possible, be a common-room in every hostel where a selection from the list of papers and periodicals approved by Government should be placed. Rules for the use of this common-room should be framed by the Superintendent.
