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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(2)(ii) in The Maharashtra Medical Practitioners Act, 1961

(ii)[ Part II containing the names of practitioners, whose names were included in that part immediately before the 1st day of October 1976; [Clauses (ii) and (iii) were substituted for the original clause (ii) by Maharashtra 30 of 1979, Section 7(a)(ii)]