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[Cites 0, Cited by 0] [Section 111(1)] [Section 111] [Entire Act]

State of West Bengal - Subsection

Section 111(1)(a) in The West Bengal Panchayat Elections Act, 2003

(a)use or operate within or at the entrance of the polling station, or in any public or private place in the neighbourhood thereof, any apparatus for amplifying or reproducing the human voice, such as a megaphone or a loudspeaker, or