Kerala High Court
Jemini Anil vs Food Safety Officer on 1 September, 2022
Crl.MC No.6348/2019 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
Thursday, the 1st day of September 2022 / 10 th Bhadra, 1944
CRL.M.APPL.NO.1/2019 IN CRL.MC NO. 6348 OF 2019
CC 498/2019 OF JUDICIAL MAGISTRATE OF FIRST CLASS ,PALA, KOTTAYAM
PETITIONERS:
1. JEMINI ANIL, AGED 40 YEARS, D/O.PRABHAKARAN, THUNDATHIL HOUSE,
EDAPPADY PO, PALA.
2. PRAKASH M.S., AGED 999 YEARS S/O.K.MONIKANDAN NAIR, SAYUJYAM,
THURUTHEPARAMBU ROAD, VAZHAKKALA, ERNAKULAM-682021.
3. M/S.RELIANCE RETAIL LTD., 21/487, SANTHOM COMMERCIAL COMPLEX, OPP.
KOTTARAMATTOM BUS STAND, PALA-686575.
4. SATHISH BABU, AGED 999 YEARS S/O.MAYAN, KAMPAMPADDY, THEKKEDESAM,
NALLEPPALLY, PALAKKAD-678553.
5. M/S.RELIANCE RETAIL LTD., GROUND FLOOR, KATTUPARAMBIL BUILDING,
V/152 C AND D PONNARAM JUNCTION, MUPPATHAPADAM, KADAVU ROAD,
KOCHI-653110.
RESPONDENTS:
1. FOOD SAFETY OFFICER PALA CIRCLE, MINI CIVIL STATION, 2ND FLOOR, PALA
P.O., KOTTAYAM-686575.
2. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
KERALA, ERNAKULAM-682031.
Application praying that in the circumstances stated therein the
High Court be pleased to stay further proceedings in C.C.No.498/2019 on
the file of the Judicial First Class Magistrate Court, Pala, pending
disposal of the Crl.M.C.
This Application again coming on for orders upon perusing the
petition and this court's order dated 06/06/2022 in Crl.M.A.1/2019 and
upon hearing the arguments of M/S. M.GOPIKRISHNAN NAMBIAR, K.JOHN MATHAI,
JOSON MANAVALAN, KURYAN THOMAS, PAULOSE C. ABRAHAM, RAJA KANNAN AND JAI
MOHAN, Advocates for petitioners and the PUBLIC PROSECUTOR for
respondents, the court passed the following:
ORDER
Interim order is extended by four months.
Sd/- ZIYAD RAHMAN A.A. JUDGE 01-09-2022 /True Copy/ Assistant Registrar