Section 10(1) in The Nazool Lands (Transfer) Rules, 1956
(1)A Co-operative Society/[individual member] [The words 'individual member' added by vide Notification No. 890-R-III 72/3621 dated 9.3.72 published in Punjab Gazetted Part I dated 17.3.72 pages 268.] eligible under these rules for obtaining nazool land shall apply, in form 'A' appended to these rules, to the Collector of the District in which the nazool land to be transferred is situate.
