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State of West Bengal - Section

Section 14 in The Basumati Private Limited (Acquisition Of Undertaking) Act, 1974

14. Act to have overriding effect. -

The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any law other than this Act or in any instrument having effect by virtue of any law other than this Act or in any decree or order of any court, tribunal or other authority.