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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(2)(c) in The Chhattisgarh Stamp Rules, 1942

(c)that he has passed the Higher Secondary Examination or High School Examination of Chhattisgarh Board of Secondary Education or an equivalent examination, grant a licence in Form B in Appendix III.