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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(1)(a) in The Goa Tillari Irrigation Development Corporation Act, 1999

(a)where a person to be served is a company, if the service is effected in accordance with provisions of section 51 of Companies Act, 1956 (Central Act I of 1956);