Punjab-Haryana High Court
Courts On Its Own Motion (In Re ... vs State Of Punjab And Others on 19 December, 2023
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220
IOIN-CWP-PIL-112-2023 in
CWP-PIL-112-2023
Court on its Own Motion vs. State of Punjab and others
Present:- Mr. Saurabh Kapoor, Addl. A.G., Punjab.
Mr. Sharan Sethi, Addl. A.G., Haryana.
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Office has put up the case on the account that in the order dated 02.12.2023, next date of hearing has been mentioned as 09.02.2023 instead of 09.02.2024.
Accordingly, in the order dated 02.12.2023, next date of hearing be read as 09.02.2024 instead of 09.02.2023.
IOIN stands disposed of.
(G.S. SANDHAWALIA)
JUDGE
19.12.2023 (LAPITA BANERJI)
shivani JUDGE
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