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Punjab-Haryana High Court

Courts On Its Own Motion (In Re ... vs State Of Punjab And Others on 19 December, 2023

                                                                 Neutral Citation No:=




220

                         IOIN-CWP-PIL-112-2023 in
                            CWP-PIL-112-2023


            Court on its Own Motion vs. State of Punjab and others


Present:-     Mr. Saurabh Kapoor, Addl. A.G., Punjab.

              Mr. Sharan Sethi, Addl. A.G., Haryana.

                    ****

Office has put up the case on the account that in the order dated 02.12.2023, next date of hearing has been mentioned as 09.02.2023 instead of 09.02.2024.

Accordingly, in the order dated 02.12.2023, next date of hearing be read as 09.02.2024 instead of 09.02.2023.

IOIN stands disposed of.


                                                      (G.S. SANDHAWALIA)
                                                              JUDGE


19.12.2023                                              (LAPITA BANERJI)
shivani                                                      JUDGE




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