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[Cites 0, Cited by 0] [Section 104(2)] [Section 104] [Entire Act]

State of Rajasthan - Subsection

Section 104(2)(b) in Rajasthan Co-operative Societies Act, 2001

(b)an order of the Registrar made under sub-section (3) of section 10 refusing registration of an amendment of the bye-laws of a co-operative society,